Madhya Pradesh High Court
Rakesh Yadav vs The State Of Madhya Pradesh on 29 February, 2024
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 69 of 2019 (RAKESH YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 29-02-2024 List alongwith Cr.A. No.5377 of 2018.
(ROHIT ARYA) (SANJEEV S KALGAONKAR)
JUDGE JUDGE
vc
VARSHA
CHATURVEDI
2024.03.02
12:47:43 +05'30'