Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 341B] [Entire Act] State of Maharashtra - Subsection Section 341B(7) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (7)After election of the President, the Nagar Panchayat shall continue its meeting for the purpose of electing the Vice-President.
