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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(8)(b) in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007

(b)any material breach of the provisions of the Act, rules and the regulations, directives/orders issued by the Commission, the State Grid Code, agreement or the licence; and