[Cites 0, Cited by 0]
[Section 6]
[Entire Act]
State of Uttarakhand - Subsection
Section 6(1) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005
| (a) Chief Minister of the State, Chairperson | - ex-officio |
| (b) Such elected member of the LegislativeAssembly, who have been designated by the State Government | -as Vice Chairperson |
| (c) Chief Secretary, Member of | - ex-officio |
| (d) Principal Secretary/Secretary, DisasterManagement, Government of Uttarakhand | - ex-officio members |
| (e) Three Principal Secretaries to be nominatedGovernment of Uttarakhand for amongst the Department of Home,Medical, Finance, PWD, Power, Irrigation, Food and CivilSupplies, Rural Development | - ex-officio members |
| (f) Head of the Department of EarthquakeEngineering, Indian Institute of Technology, Roorkee | - ex-officio members |
| (g) Director, Wadia Institute of HimalayanGeology Dehradun | - ex-officio member |
| (h) Director, Institute of Remote Sensing,Dehradun | - ex-officio member. |
| (i) Three members to be nominated by the StateGovernment from amongst the persons having knowledge andpractical experience in matters relating to disaster Managementand control. | |
| (j) Divisional commissioners | - ex-officio members |
| (k) Commissioner Disaster Management to benominated as Chief Executive Officer-under the Ordinance, memberSecretary | - ex-officio |
| (l) Representative of NDM, MOH, Gol, not belowthe rank of Director | -ex-officio member |
| (m) Executive Director, Disaster Mitigation andManagement Center, Dehradun, and | -ex-officio member; |
| (n) Commander, Uttarakhand, Sub-Area, Dehradun | - ex-officio member. |