Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Babasaheb Bhimrao Ambedkar University Act, 1994 (i)"employee" means any person appointed by the University; and includes teachers and other staff of the University; 1 10.1.1996: Vide Notification No. S. O. 18(E), dt. 5.1.1996.
