Section 122(8)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

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Union of India - Subsection

Section 122(8)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Those holding Certificate of Competency as a Master or a Mate shall be entered as Acting Lieutenant. Suitably qualified candidates who are in possession of a Certificate of Competency as a Master, may be granted up to a maximum of 2 years seniority in the rank of Lieutenant, at the discretion of the Chief of the Naval Staff. I'

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Union of India - Subsection

Section 122(8)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964