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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(2)(c) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(c)hair-dressing shops, clubs and residential hotels, educational institutions, hostels attached to schools or colleges, and establishments maintained in connection with the boarding and lodging of pupils and resident masters;