Section 9(b) in Rajasthan Agricultural University Act, 1962
(b)Authorities of the University-(i)[the Board of Management,] [Substituted, by Act No. 9 of 1984 dated 14-4-1984 w.e.f. 15-10-1983.](ii)the Academic Council,(iii)the Council of Deans,(iv)the Boards of Studies, and(v)such other authorities as may be declared by the Statutes to be the authorities of the University.
