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[Cites 0, Cited by 5] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2) in The Guardians And Wards Act, 1890

(2)The powers of a guardian of the property cease
(a)by his death, removal or discharge;
(b)by the Court of Wards assuming superintendence of the property of the ward; or
(c)by the ward ceasing to be a minor.