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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Rajasthan - Subsection

Section 130(b) in Rajasthan Co-operative Societies Act, 1965

(b)any member or the nominee, heir or legal representative of deceased member alienates the whole or any part of any property specified in the declaration in contravention of clause (d) of section 39; or