Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(42)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(42)(ii) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(ii)whose legal guardian is not willing to take, or capable of taking care of the child;