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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(c) in Chhattisgarh Food and Nutritional Security Act, 2012

(c)The local bodies shall be responsible for discharging such duties, functions and responsibilities as may be assigned to them under such scheme as may be prescribed by the Government for the implementation of this Act.