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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(a) in The Anusandhan National Research Foundation Act, 2023

(a)the Anusandhan National Research Foundation Fund, which shall be used for the financing of activities under theAct, including expenses, salaries, allowances and other administrative exigencies for achieving the objectives of the Foundation;