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Himachal Pradesh High Court

Jarnail Singh & Ors. vs . Naseeb Singh on 16 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Jarnail Singh & Ors. Vs. Naseeb Singh RSA No.568 of 2009 .

16.06.2023 Present: Mr. Bhupinder Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the appellants. Mr. Atharv Sharma, Advocate, for the respondent.

Since 2019, date is being taken on behalf of the respondent for filing fresh Power of Attorney. As prayed for, purpose.

r to final opportunity of three weeks is now granted for this List the matter for hearing on 19.07.2023.



                                                    Jyotsna Rewal Dua
             June 16, 2023                                Judge
                Mukesh







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