Punjab-Haryana High Court
Sub. D.R. Sharma vs Housing Board Haryana on 20 April, 2011
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Civil Writ Petition No. 726 of 1991
Date of decision:- 20.04.2011
Sub. D.R. Sharma
....Petitioner
Vs.
Housing Board Haryana
....Respondent
CORAM: HON'BLE MR. JUSTICE A.N. JINDAL
Present:- None.
*****
A.N. JINDAL, J (ORAL)
Case called several times since morning, but none has appeared on behalf of the petitioner.
It appears that the petitioner is no more interested in pursuing the petition.
Dismissed for non-prosecution.
(A.N.JINDAL) 20 of April, 2011 th JUDGE ajp