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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(2A) in The West Bengal Co-Operative Societies Act, 1983

(2A)[ The Secretary of the Co-operative election authority shall be an officer of the Co-operative Directorate of the State Government, not below the rank of Assistant Registrar of Co-operative Societies, with five years' service as such.] [Sub-Section (2A) inserted by West Bengal Act 21 of 1990.]