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State of West Bengal - Section

Section 19 in The West Bengal Factories Rules, 1958

19. [ Disposal of trade wastes and effluents. [Rule 19 Substituted by West Bengal Factories, (Amendment) Rule, 1991, dated 27.11.1991.]

- The arrangements made in every factory for the treatment of wastes and effluents due to the manufacturing process carried on therein shall be in accordance with those approved by the State Board for the Prevention and Control of Water Pollution constituted under the Water (prevention and Control of Pollution) Act., 1974 (6 of 1974), the State Board for Prevention and Control of Air Pollution constituted under the Air (Prevention and Control of Pollution) Act, 1981 (14 of 1981) and the Public Health Engineering Directorate of the state Government.]