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State of Telangana - Section

Section 31 in Telangana Forest Act, 1967

31. Persons employed at depots and stations bound to aid in case of accident.

- Where any accident or emergency involving danger to any property at any depot or station referred to in section 30 occurs, every person employed at such depot or station shall render assistance to any forest officer or police officer demanding his aid in preventing or mitigating the damage or loss to such property.