Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in Arbitration (Protocol and Convention) Act, 1937

(b)the party against whom it is sought to enforce the award was not given notice of the arbitration proceedings in sufficient time to enable him to present