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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Tobacco Board, Rules, 1976

(1)No business shall be transacted at a meeting of the Board unless there are present at such meeting at least [eight members.] [The words eight members were substituted for the words Six members vide Tobacco Board (Amendment) Rules 1988 Published in Gazette of India (Extraordinary) Part-II, Section-3 (i), dated 16-5-1988.]