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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Clean Energy Cess Rules, 2010

(1)Cess on the specified goods removed from the mine during a month shall be paid by the 5th of the second month, following the month in which the removals were made:Illustration. - Cess payable on specified goods removed from the factory for the month of July, 2010 shall be paid by the 5th of September, 2010.