[Cites 0, Cited by 0]
[Section 15]
[Entire Act]
State of Arunachal Pradesh - Subsection
Section 15(2) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006
| (a) the ChiefSecretary of the State | -ex officio President; |
| (b) the Secretary, Planning Deptt. | -ex officio Member; |
| (c) the Secretary, Finance Deptt | -ex officio Member; |
| (d) the Secretary, Public Health Engineering. | -ex officio Member; |
| (e) the Secretary, Urban Development | -ex officio Member; |
| (f) the Secretary, Power & Hydro Department | -ex officio Member; |
| (g) the Secretary, Agriculture Department. | -ex officio Member; |
| (h) the Secretary, Water Resources Department. | -ex officio Member |
| (i) the Chief Engineer, Water ResourcesDepartment. | -Member Secretary |