Himachal Pradesh High Court
M/S Hill Construction & Engineer Co. vs . State Of H.P. & on 12 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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M/s Hill Construction & Engineer Co. Vs. State of H.P. & Anr.
Arbitration Case No.38 of 2021 12.12.2022 Present: Mr. Sumeet Raj Sharma, Advocate, for the petitioner.
M/s Sumesh Raj, Dinesh Thakur, Sanjeev Sood, Additional Advocates General, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondentsÂState.
OMP(M) No.10 of 2021 & OMP No.165 of 2021 Reply not filed. As prayed for, let the needful be done within three weeks. List thereafter.
(Ajay Mohan Goel) Judge December 12, 2022 (Rishi) ::: Downloaded on - 12/12/2022 20:41:37 :::CIS