Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Madhya Pradesh - Subsection Section 49(v) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973 (v)undertaking of such building or construction work as may be necessary to provide housing, shopping, commercial or other facilities;
