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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

(3)The Member - Convener shall send notice of the proposed meeting to the members of the Committees concerned at least 15 days in advance, indicating time, dated and place of the meeting.