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Bombay Presidency - Section

Section 2 in The Bombay Identification of Prisoners Rules, 1936

2. Definitions.

- In these rules, unless thereby anything repugnant in the subject or context, -
(a)"Act" means the Identification of Prisoners Act, 1920;
(b)"Section" means a section of the Act; and
(c)Words and expressions defined in the Act shall have the meaning assigned to them in the Act.