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Supreme Court - Daily Orders

Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D. on 14 September, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.108                          COURT NO.14                   SECTION XIV-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                   Civil Appeal    No(s).   4072/2014

     SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR
     MR. YOSHIHISA MIZUNO                                          Appellant(s)

                                                  VERSUS

     COMMISSIONER OF INCOME TAX-III N.D.                                Respondent(s)

     WITH
     SLP(C) No. 16277/2014 (XII)
     (IA No. 88927/2018 - I/A FOR DETAGGING)

     SLP(C) No. 24756/2014 (XII)

     C.A. No. 3914/2023 (XII)
     ( FOR CONDONATION OF DELAY IN FILING ON IA 14104/2019)

      SLP(C) No. 719/2020 (IX)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     193115/2019, IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     SLP(C) No. 1157/2020 (XII)
     (FOR ADMISSION and I.R.)

     Diary No(s). 22308/2022 (XII)
     (FOR CONDONATION OF DELAY IN FILING ON IA 114870/2022
     IA No. 114870/2022 - CONDONATION OF DELAY IN FILING)

     Date : 14-09-2023 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Parties                    Mr. Vikramjit Banerjee, A.S.G.
                                   Mr. Raj Bahadur Yadav, AOR
                                   Mr. Rupesh Kumar, Adv.
                                   Ms. Diksha Rai, Adv.
                                   Mr. Prashant Singh Ii, Adv.
                                   Mr. Prahlad Singh, Adv.
                                   Mr. Siddharth Sinha, Adv.
Signature Not Verified

Digitally signed by
Neetu Sachdeva
Date: 2023.09.14
                                   Ms. Kavita Jha, AOR
16:42:14 IST
Reason:                             Mr. Udit Naresh, Adv.

                                   Mrs. Anil Katiyar, AOR

                                                                           contd..
                             - 2 -

                   Mr. Porus F Kaka, Sr. Adv.
                   Mr. Divesh Chawla, Adv.
                   Mr. Rustom B. Hathikhanawala, AOR

                   Mr. Mayank Nagi, Adv.
                   Mr. Sandeep Yadav, Adv.
                   Mr. Rajat Mittal, AOR

                   Mr. Arvind P Datar, Sr. Adv.
                   Mr. Prakash Kumar, Adv.
                   Mr. Rahul Gupta, AOR

                   Mr. Arvind P. Datar, Sr. Adv.
                    M/S. K J John And Co, AOR
                   Mr. Pratap Venugopal, Adv.
                   Ms. Surekha Raman, Adv.
                   Mr. Abhishek Anand, Adv.
                   Mr. Prashant Kumar Nair, Adv.
                   Mr. Shreyash Kumar, Adv.


         UPON hearing the counsel the Court made the following
                            O R D E R

On the joint request of learned counsel for the respective parties, list on 11.10.2023.

(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)