Section 12(1)(ii) in Rajasthan Relief of Agricultural Indebtedness Rules, 1957

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State of Rajasthan - Subsection

Section 12(1)(ii) in Rajasthan Relief of Agricultural Indebtedness Rules, 1957

(ii)the registers mentioned in Appendix C to the General Rules (Civil) with the exception of those listed at Sl. nos. 32, 34, 35, 36, 39, 40, 41, 42, 47, 48, 49, 50, 51, 52, 53, 55, 58, 59, 60, 62, 65, 74, 75, 76, 77, 80, 81, 82, 83, 84, 85, 86, 87, 89, 93, 94, 95 and 96 of the said Appendix: and

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State of Rajasthan - Subsection

Section 12(1)(ii) in Rajasthan Relief of Agricultural Indebtedness Rules, 1957