Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Nagpur Province - Section Section 345 in The City of Nagpur Corporation Act, 1948 345. [ [Repealed by Section 13 of the M. P. Suppression of Immoral Traffic Act, 1953 (III of 1953).] x x x]
