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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(c) in The M.P. Cattle Diseases Rules, 1961

(c)Cattle belonging to agriculturists of such border villages returning after grazing from area beyond the border.
(iii)[ "Contagious disease" shall also include Haemorrhagic Septicaemia, black quarter or anthrax trypeno somoasis and foot and mouth diseases] [Substituted by M.P. Rajpatra Part IV (Ga), dated 14-9-1984.].
(iv)"Form" means a Form appended to these rules.