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[Cites 0, Cited by 0] [Section 138(4)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(4)(d) in The Central Motor Vehicles Rules, 1989

(d)first-aid kit containing a tube of antiseptic cream containing 0.5% of Centrimide B.P. in a non-greasy base, sterilise addressing, sterilised elastic plaster, waterproof plaster, gauze and elastic bandage for wounds and burns;