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State of Mizoram - Section

Section 206 in Mizoram Excise Rules, 1983

206. Pass fee for import of denatured spirit.

- A pass fee at the rate of Rs. 0.50 paise per bulk litre payable in advance shall be charged for the issue of passes for the import into Mizoram of denatured spirit in accordance with Rule 28 of these rules. The same rates of pass fees shall also be levied for issue of passes for transport of denatured spirit manufactured in Mizoram.