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State of Arunachal Pradesh - Section

Section 19 in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

19. Travel agent/tour operator, guide and adventure sports operator not to demand tips etc.

- The travel agent/tour operator or guide or adventure sports operator, as the case may be, shall not demand tips, gratuity, presents or commission other than the rates as may be fixed and notified by Government from time to time, from any person engaging him or from any tourism unit operator in whose tourism unit such person resides or intends to reside.