Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(4) in Uttarakhand Anti Littering and Anti Spitting Act, 2016

(4)If an Offence has been compoUnded under paragraph (1), no prosecution' shall be instituted after.that in respect of the offence against the person to whom the offer to compound was made.