Section 23(1)(A) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

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(A)ex-officio members :

(i)The Chancellor,

(ii)The Vice-Chancellor;

(iii)The Pro-Vice-Chancellor;

(iv)The Minister of Education, Assam;

(v)The Registrar;

(vi)Academic Registrar;

(vh)The Controller of Examinations;

(viii)The Finance Officer;

(ix)Dean, Research and Development;

(x)Dean Students' Welfare;

(xi)The senior-most Secretary in the Education Department of the Government of Assam; (Higher)

(xii)The Director of Higher Education, Assam;

(xiii)The Director of Technical Education, Assam;

(xiv)The Director of Medical Education, Assam;

(xv)The Director of Agriculture, Assam;

(xvi)The Director of Animal Husbandry and Veterinary, Assam;

(xvii)The Vice-Chancellors of the Dibrugarh University, Cotton University and Gauhati University;

(xviii)President and Secretary, Bhattadev University Association; Teachers'

(xix)Two members nominated by the Executive Council;

(XX)The Principal of the Constituent Colleges, if any;

(xxi)Two Heads of the Academic Departments of the Bhattadev University (to be selected on the basis of seniority).

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