Delhi High Court - Orders
M/S Mbl Infrastructures Ltd & Anr vs M/S Vyagrah Infrastructure Pvt. Ltd on 16 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2510/2019 & CRL.M.A. 9947/2019 (stay)
M/S MBL INFRASTRUCTURES LTD & ANR ..... Petitioners
Through: Mr. Saraswata Mohapatra, Advocate
(through VC).
versus
M/S VYAGRAH INFRASTRUCTURE PVT. LTD...... Respondent
Through: None.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 16.10.2023 [Through Hybrid Mode]
1. The counsel for the petitioner stated that as per the information received, the counsel for the respondent is not available today being indisposed.
2. List on 09.01.2024 for final hearing.
3. Interim order to continue.
DR. SUDHIR KUMAR JAIN, J OCTOBER 16, 2023 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 21:18:02