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[Cites 0, Cited by 0] [Section 88(22)] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(22)(b) in Rajasthan Public Procurement Rules, 2012

(b)Where, the witness is a person in the service of the Government of Rajasthan, Central Government or other State Governments, he shall be given a certificate of attendance enabling him to draw travelling allowance as on tour in accordance with the rules applicable to such government servants.