Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 306] [Entire Act] State of Rajasthan - Subsection Section 306(4) in The Rajasthan Revenue Courts Manual, 1956 (4)any copy of a summons, notice, order, proclamation or other-process posted in a court house or in the office of a Collector.
