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State of Uttar Pradesh - Section

Section 4 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

4.

Unless otherwise directed, the headquarters and other offices of the Commission shall open daily, except on Saturdays, Sundays and holidays notified by the Government of Uttar Pradesh. The headquarters and other offices of the Commission shall open at such hours as the Commission may direct from time to time.