Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 334] [Entire Act] Union of India - Subsection Section 334(3) in The Merchant Shipping Act, 1958 (3)For the purpose of giving such proof, every person charged under this section may give evidence in the same manner as any other witness.