Section 227(2)(z) in The Punjab Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

(z)the powers, functions and duties to be discharged by the Chairman of the Zila Parishad;

(za)the manner of keeping account of the Zila Parishads under section 193 ;

(zb)the authority for auditing accounts of Zila Parishads under section 194;

(zc)services to be constituted under sub-section (2) of section 196 ;

(zd)any other matter in relation to which a rule is required to be or may be made;

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