(2)Spare articles of clothing, buttons, and letters for sale shall be maintained at all jails. Any article purchased to replace one lost or unserviceable shall be marked with the purchaser's number and the date on which the last free issue of a similar article was made to him, it shall become his private property when the period of issue of the article of which the substitute it is, expires.Note. - All articles of uniform issued, are to be submitted for inspection.
