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[Cites 0, Cited by 0] [Section 19A(10)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(10)(c) in The Sugar Development Fund Rules, 1983

(c)submitted the utilisation certificates in respect of buffer subsidy, disbursed for earlier quartets as per time schedule specified in sub-rule (20) and the buffer subsidy disbursed including the advance buffer subsidy for buffer stock created vide notification number G.S.R S.O. 1326 (E) dated the 17th December, 2002; and