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Madhya Pradesh High Court

The State Of Madhya Pradesh Thr vs Kamalsingh on 25 April, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-14332-2018 (THE STATE OF MADHYA PRADESH THR Vs KAMALSINGH) 1 Gwalior, Dated : 25-04-2018 Shri B.P.S. Chauhan, Public Prosecutor for the applicant/State. Call for the record of the court below and list thereafter.

(G.S. AHLUWALIA) sh JUDGE e ad Digitally signed by ALOK KUMAR Date: 2018.04.25 17:06:27 +05'30' (alok) Pr a hy ad M of rt ou C h ig H