Allahabad High Court
Ambesh Mani Tripathi vs State Of U.P. And Another on 17 August, 2016
Author: Naheed Ara Moonis
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 24303 of 2016 Applicant :- Ambesh Mani Tripathi Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Anoop Trivedi Counsel for Opposite Party :- G.A. Hon'ble Naheed Ara Moonis,J.
A request has been made on behalf of the learned counsel for the applicant that the case may be adjourned for the day.
Let the matter be placed on 22.8.2016 as unlisted before appropriate Bench showing the names of Shri Brij Bhushan Upadhyaya and Shri Rajiv Lochan Shukla as counsel for the complainant.
Order Date :- 17.8.2016 RU