Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13905] [Entire Act] Union of India - Section Section 256 in The Income Tax Act, 1961 256. Statement of case to the High Court. - [Omitted by the National Tax Tribunal Act, 2005 (49 of 2005), section 30 and Schedule (w.e.f. 28-12-2005).]
