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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Merchant Shipping (Tonnage Measurement of Sailing Vessels) Rules, 1960

(f)"register tonnage" or "net tonnage" means the tonnage arrived at after allowing from the gross tonnage of a vessel the deductions permissible under these rules;