Delhi High Court - Orders
Kai Pai Pouches Pvt Ltd & Anr vs Union Of India & Ors on 22 May, 2023
$~36.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2832/2023
KAI PAI POUCHES PVT LTD & ANR. ..... Petitioners
Through: Mr. Vivek Chib, Senior Advocate
alongwith Mr. Anirudh Wadhwa,
Mr.Bhargav Thali, Mr. Keshav Gulati
and Mr. Debarshi Chakraborthy,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Avshreya Pratap Singh, Advocate
for respondent No. 1/ UOI.
Mr. Balendu Shekhar, Mr. Krishna
Chaitanya and Mr. Raj Kumar
Maurya, Advocates alongwith
Mr.Kamal Bandhu, ALO, for
respondent No. 2/ CPCB.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 22.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
CM APPL. 27020/2023 (seeking closure of right of contesting respondent Nos. 1 & 2 to file counter-affidavit) Issue notice to the non-applicant. Ms. Avshreya Pratap Singh, learned counsel accepts notice on behalf of respondent No. 1/ UOI; Mr. Balendu Shekhar, learned counsel accepts notice on behalf of respondent No. 2/ CPCB. They seek and are granted 4 weeks‟ time to file reply as a last This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 22:03:32 opportunity. Rejoinder(s) thereto, if any, be filed before the next date of hearing.
Let notice be issued to respondent No. 3, returnable on 27.07.2023, the date already fixed.
GAURANG KANTH, J MAY 22, 2023 kd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 22:03:32