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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(xii) in The Rabindra Bharati Act, 1981

(xii)to provide for the inspection or the investigation into the affairs of the affiliated college, institutions or institutes recognised by the University and submit report to the Executive Council and to exercise general supervision and control over them.