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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(j) in Road Transport Corporations Act, 1950

(j)[ the form in which the annual statement of accounts shall be prepared; ] [Substituted by Act 28 of 1959, Section 12, for Clause(j).]